Krishna Kumar Agrawal vs State Of U.P. And Others
2016 Latest Caselaw 5988 ALL

Citation : 2016 Latest Caselaw 5988 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Krishna Kumar Agrawal vs State Of U.P. And Others on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 3552 of 2000
 

 
Petitioner :- Krishna Kumar Agrawal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vashistha Tiwari,J.K. Sharma,Triloki Nath
 
Counsel for Respondent :- C.S.C.,Vinod Dwivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Vashistha Tiwari, learned counsel for the petitioner.

Order Date :- 20.9.2016

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