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Om Prakash Yadav vs Union Of India And 3 Others
2016 Latest Caselaw 5983 ALL

Citation : 2016 Latest Caselaw 5983 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Om Prakash Yadav vs Union Of India And 3 Others on 20 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18741 of 2016
 

 
Petitioner :- Om Prakash Yadav
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Ramgee Prasad
 
Counsel for Respondent :- A.S.G.I.,Manav Chaurasia,S.C.,Vinay Khare
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, four weeks further time is granted to file counter affidavit.

List this case on 03.11.2016.

Order Date :- 20.9.2016

AU

 

 

 
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