Anil Kumar Jindal vs State Of U.P. And Another
2016 Latest Caselaw 5963 ALL

Citation : 2016 Latest Caselaw 5963 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Anil Kumar Jindal vs State Of U.P. And Another on 19 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 363 of 2015
 

 
Applicant :- Anil Kumar Jindal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kashif Zaidi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Meanwhile, supplementary affidavit may be filed.

Till the next date of listing, interim order shall remain operative.

Order Date :- 19.9.2016

G.S

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