Imran Khan vs State Of U.P. & Another
2016 Latest Caselaw 5958 ALL

Citation : 2016 Latest Caselaw 5958 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Imran Khan vs State Of U.P. & Another on 19 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 5840 of 2010
 

 
Appellant :- Imran Khan
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Bhupendra Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate,Om Narayan Dwivedi
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Om Narayan Dwivedi, learned counsel appearing for the respondent.

List on 30.9.2016.

Order Date :- 19.9.2016

G.S

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