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Sri Arun Kumar Mishra & Others vs U.P.State Road Transport ...
2016 Latest Caselaw 5957 ALL

Citation : 2016 Latest Caselaw 5957 ALL
Judgement Date : 19 September, 2016

Allahabad High Court
Sri Arun Kumar Mishra & Others vs U.P.State Road Transport ... on 19 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17170 of 1996
 

 
Petitioner :- Sri Arun Kumar Mishra & Others
 
Respondent :- U.P.State Road Transport Corporation & Others
 
Counsel for Petitioner :- B.P. Srivastava,A. Malviya,R.Mishra
 
Counsel for Respondent :- S.C.,Samir Sharma,Sunil Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Sunil Kumar Mishra, learned counsel for the respondent.

Order Date :- 19.9.2016

AU

 

 

 
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