Kripa Shankar Pandey vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 5956 ALL

Citation : 2016 Latest Caselaw 5956 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Kripa Shankar Pandey vs State Of U.P. And 2 Ors. on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33053 of 2016
 

 
Petitioner :- Kripa Shankar Pandey
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,R. B. Tripathi,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidvit.

List thereafter.

Order Date :- 19.9.2016

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