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Raghib Masood vs Chairman Nagar Palika Parishad & ...
2016 Latest Caselaw 5952 ALL

Citation : 2016 Latest Caselaw 5952 ALL
Judgement Date : 19 September, 2016

Allahabad High Court
Raghib Masood vs Chairman Nagar Palika Parishad & ... on 19 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 41946 of 2000
 

 
Petitioner :- Raghib Masood
 
Respondent :- Chairman Nagar Palika Parishad & Others
 
Counsel for Petitioner :- R.S.Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, a week's time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 19.9.2016

AU

 

 

 
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