Bhagwan Singh vs State Of U.P. & Others
2016 Latest Caselaw 5951 ALL

Citation : 2016 Latest Caselaw 5951 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Bhagwan Singh vs State Of U.P. & Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25900 of 1996
 

 
Petitioner :- Bhagwan Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Yasharth,Devendra Dahma
 
Counsel for Respondent :- C.S.C.,K.M.Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Devendra Dahma, learned counsel for the petitioner.

Order Date :- 19.9.2016

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