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Salahuddin Ahmad And Another vs D.I.O.S.,Ghazipur And Another
2016 Latest Caselaw 5949 ALL

Citation : 2016 Latest Caselaw 5949 ALL
Judgement Date : 19 September, 2016

Allahabad High Court
Salahuddin Ahmad And Another vs D.I.O.S.,Ghazipur And Another on 19 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16516 of 1997
 

 
Petitioner :- Salahuddin Ahmad And Another
 
Respondent :- D.I.O.S.,Ghazipur And Another
 
Counsel for Petitioner :- G.K.Singh,V.K.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As a last opportunity, the learned Standing Counsel is granted two months time to file counter affidavit.

The matter is pending since 1997 and in spite of the order of this Court dated 21.05.1997, no counter affidavit has been filed.

It is made clear that if on the next date the counter affidavit is not filed, the District Inspector of Schools, Ghazipur shall be personally present in the Court along with the record.

List this case on 29.11.2016.

Order Date :- 19.9.2016

AU

 

 

 
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