Satish Chandra Gupta vs State Of U.P. And 8 Others
2016 Latest Caselaw 5948 ALL

Citation : 2016 Latest Caselaw 5948 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Satish Chandra Gupta vs State Of U.P. And 8 Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4269 of 2016
 

 
Petitioner :- Satish Chandra Gupta
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Udai Shanker Mishra,Suman Tripathi
 
Counsel for Respondent :- C.S.C.,Jai Bahadur Singh,R.P.S. Chauhan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted four weeks further time to file counter affidavit.

Office is directed to submit its report with regard to the service upon the private respondents.

Order Date :- 19.9.2016

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