Musafir Ram Yadav vs The Inspector Of Police & Another
2016 Latest Caselaw 5940 ALL

Citation : 2016 Latest Caselaw 5940 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Musafir Ram Yadav vs The Inspector Of Police & Another on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18323 of 2000
 

 
Petitioner :- Musafir Ram Yadav
 
Respondent :- The Inspector Of Police & Another
 
Counsel for Petitioner :- A.K. Singh
 
Counsel for Respondent :- S.S.C.,N.P.Shukla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 19.9.2016

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