Neeraj Kumar Srivastava vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 5939 ALL

Citation : 2016 Latest Caselaw 5939 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Neeraj Kumar Srivastava vs State Of U.P. And 3 Ors. on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 34206 of 2016
 

 
Petitioner :- Neeraj Kumar Srivastava
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Adarsh Kumar,Bansh Narain Rai
 
Counsel for Respondent :- C.S.C.,Ayank Mishra,Mahboob Ahmad
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned Standing Counsel, three weeks further time to file counter affidavit.

List thereafter.

Order Date :- 19.9.2016

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