Abdul Qayyum Muzammil And 23 ... vs State Of U.P. And 5 Others
2016 Latest Caselaw 5935 ALL

Citation : 2016 Latest Caselaw 5935 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Abdul Qayyum Muzammil And 23 ... vs State Of U.P. And 5 Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14774 of 2016
 

 
Petitioner :- Abdul Qayyum Muzammil And 23 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Chandra Prakash Srivastav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Chandra Prakash Srivastav, learned counsel for the respondent.

List in the next cause list.

Order Date :- 19.9.2016

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