Smt. Santosh Devi vs Central Bank Of India And 2 Others
2016 Latest Caselaw 5931 ALL

Citation : 2016 Latest Caselaw 5931 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Smt. Santosh Devi vs Central Bank Of India And 2 Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26276 of 2016
 

 
Petitioner :- Smt. Santosh Devi
 
Respondent :- Central Bank Of India And 2 Others
 
Counsel for Petitioner :- Vinod Kumar Mishra
 
Counsel for Respondent :- Vishnu Pratap,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted a week's time to file counter affidavit.

List immediately thereafter.

Order Date :- 19.9.2016

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