Nawab Ali Khan & Others vs State Of U.P.& Others
2016 Latest Caselaw 5928 ALL

Citation : 2016 Latest Caselaw 5928 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Nawab Ali Khan & Others vs State Of U.P.& Others on 19 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2402 of 1999
 

 
Applicant :- Nawab Ali Khan & Others
 
Opposite Party :- State Of U.P.& Others
 
Counsel for Applicant :- Rameshwar Prasad Agarwal
 
Counsel for Opposite Party :- Govt.Advocate,N.I. Jafri
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of the opposite party no.3 despite the case has been listed peremptorily. On earlier occasion the learned counsel for the opposite party no.3 was sought adjournment to seek instructions with regard to the proceedings under sections 145 and 146 Cr.P.C.

The matter pertains to the year 1999 and cannot be kept pending for years together.

Let the matter be listed peremptorily in the next cause list.

Order Date :- 19.9.2016

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