Pramod Kumar vs State Of U.P. And 5 Ors.
2016 Latest Caselaw 5924 ALL

Citation : 2016 Latest Caselaw 5924 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Pramod Kumar vs State Of U.P. And 5 Ors. on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 36159 of 2016
 

 
Petitioner :- Pramod Kumar
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Ashok Kumar Lal
 
Counsel for Respondent :- C.S.C.,Rohit Ranjan Agarwal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 19.9.2016

Download the LatestLaws.com Mobile App