Tarun Kumar vs The Upsrtc And Another
2016 Latest Caselaw 5919 ALL

Citation : 2016 Latest Caselaw 5919 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Tarun Kumar vs The Upsrtc And Another on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4468 of 2016
 

 
Petitioner :- Tarun Kumar
 
Respondent :- The Upsrtc And Another
 
Counsel for Petitioner :- Siddharth
 
Counsel for Respondent :- Sunil Kumar Misra,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Sunil Kumar Misra, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 19.9.2016

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