Ajay Malviya vs State Of U.P. & Another
2016 Latest Caselaw 5913 ALL

Citation : 2016 Latest Caselaw 5913 ALL
Judgement Date : 17 September, 2016

Allahabad High Court

Ajay Malviya vs State Of U.P. & Another on 17 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5556 of 2000
 

 
Applicant :- Ajay Malviya
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sharad Malviya
 
Counsel for Opposite Party :- Govt. Advocate,S.N.Srivastava,Shahid Kazami
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one appeared on behalf of the respondent.

Shri Sharad Malviya learned counsel for the applicant is present. He undertakes to inform about this order to the learned counsel for the Union of India that the case shall be decided finally on the next date of listing.

Let the matter be listed in the next cause list.

Order Date :- 17.9.2016

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