Hirdaya Gupta vs State Of U.P.
2016 Latest Caselaw 5911 ALL

Citation : 2016 Latest Caselaw 5911 ALL
Judgement Date : 17 September, 2016

Allahabad High Court

Hirdaya Gupta vs State Of U.P. on 17 September, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31238 of 2016
 

 
Applicant :- Hirdaya Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

This is second bail application.

List with previous papers before the appropriate bench.

Order Date :- 17.9.2016

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