Pramod Kumar And Others vs State Of U.P. & Others
2016 Latest Caselaw 5910 ALL

Citation : 2016 Latest Caselaw 5910 ALL
Judgement Date : 17 September, 2016

Allahabad High Court

Pramod Kumar And Others vs State Of U.P. & Others on 17 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3294 of 1999
 

 
Applicant :- Pramod Kumar And Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- R.N. Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is adjourned on account of illness slip of learned counsel for the applicants.

Let the case be listed after two weeks.

Order Date :- 17.9.2016

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