Ajay Kumar Pengoria & Another vs State Of U.P.
2016 Latest Caselaw 5907 ALL

Citation : 2016 Latest Caselaw 5907 ALL
Judgement Date : 17 September, 2016

Allahabad High Court

Ajay Kumar Pengoria & Another vs State Of U.P. on 17 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 762 of 2000
 

 
Applicant :- Ajay Kumar Pengoria & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Tej Pal,Manish Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. submitted that he has already filed counter affidavit in the office on 3.9.2016. A copy of counter affidavit has been served today to the learned counsel for the applicants.

The counter affidavit filed by the learned A.G.A. is not on record.

Office is directed to trace out the same and place it on record.

Learned counsel for the applicants prays for and is granted two weeks time to file rejoinder affidavit.

Let the matter be listed after expiry of the aforesaid period.

Order Date :- 17.9.2016

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