Ganga Chaudhary vs State Of U.P. And Another
2016 Latest Caselaw 5904 ALL

Citation : 2016 Latest Caselaw 5904 ALL
Judgement Date : 17 September, 2016

Allahabad High Court

Ganga Chaudhary vs State Of U.P. And Another on 17 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 25287 of 2016
 

 
Applicant :- Ganga Chaudhary
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shailesh Verma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant is directed to file complete order sheet of the case as well as copy of the sale deed.

Let the matter be put up on 19.9.2016 as unlisted.

Order Date :- 17.9.2016

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