Rahmat vs State Of U.P.
2016 Latest Caselaw 5900 ALL

Citation : 2016 Latest Caselaw 5900 ALL
Judgement Date : 16 September, 2016

Allahabad High Court

Rahmat vs State Of U.P. on 16 September, 2016

Bench: Ajai Lamba, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CRIMINAL APPEAL No. - 784 of 2001
 

 
Appellant :- Rahmat
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vivek Shrotria
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Dismissed vide order of date passed in Criminal Appeal No. 440 of 2004: State of U.P. Vs. Rahmat and others.

Order Date :- 16.9.2016

Arvind

Download the LatestLaws.com Mobile App