Ajay Tiwari vs State Of U.P. And 3 Others
2016 Latest Caselaw 5892 ALL

Citation : 2016 Latest Caselaw 5892 ALL
Judgement Date : 16 September, 2016

Allahabad High Court

Ajay Tiwari vs State Of U.P. And 3 Others on 16 September, 2016

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 30314 of 2016
 

 
Petitioner :- Ajay Tiwari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha
 

 
Hon'ble B. Amit Sthalekar,J.

Dismissed.

For orders see my order of date passed on the writ petition A No. 30313 of 2016 (Abha Tripathi and other Vs. State of U.P. and others).

Order Date :- 16.9.2016

o.k.

Download the LatestLaws.com Mobile App