Siddh Nath Yadav vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 5891 ALL

Citation : 2016 Latest Caselaw 5891 ALL
Judgement Date : 16 September, 2016

Allahabad High Court

Siddh Nath Yadav vs State Of U.P. And 3 Ors. on 16 September, 2016

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 36165 of 2016
 

 
Petitioner :- Siddh Nath Yadav
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Mahendra Singh,Ashok Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha
 

 
Hon'ble B. Amit Sthalekar,J.

Dismissed.

For orders see my order of date passed on the writ petition A No. 30313 of 2016 (Abha Tripathi and other Vs. State of U.P. and others).

Order Date :- 16.9.2016

o.k.

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