Sunil Jaiswal vs Veer Pal Singh And Another
2016 Latest Caselaw 5890 ALL

Citation : 2016 Latest Caselaw 5890 ALL
Judgement Date : 16 September, 2016

Allahabad High Court

Sunil Jaiswal vs Veer Pal Singh And Another on 16 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 597 of 1996
 

 
Applicant :- Sunil Jaiswal
 
Opposite Party :- Veer Pal Singh And Another
 
Counsel for Applicant :- D.V. Jaiswal
 
Counsel for Opposite Party :- Govt. Advocate,A.K.Srivastava
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Ashutosh Srivastava, Advocate, has put in appearance on behalf of respondent no.1. He prays for and is granted ten days time to file counter affidavit. A week time is allowed to the learned counsel for the applicant to file rejoinder affidavit thereafter.

Let the matter be listed after expiry of the aforesaid period.

Order Date :- 16.9.2016

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