Hari Prasad Gupta vs Param Hans Yadav, District Basic ...
2016 Latest Caselaw 5857 ALL

Citation : 2016 Latest Caselaw 5857 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Hari Prasad Gupta vs Param Hans Yadav, District Basic ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 228 of 2016
 

 
Applicant :- Hari Prasad Gupta
 
Opposite Party :- Param Hans Yadav, District Basic Education Officer
 
Counsel for Applicant :- Rahul Asthana,Ramesh Chandra Yadav
 
Counsel for Opposite Party :- S.C.,Mrigraj Singh
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list.

Order Date :- 15.9.2016

G.S

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