Kashi Nath Singh vs Sri Shiv Charan Ram, D.I.O.S., ...
2016 Latest Caselaw 5852 ALL

Citation : 2016 Latest Caselaw 5852 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Kashi Nath Singh vs Sri Shiv Charan Ram, D.I.O.S., ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1737 of 2015
 
Applicant :- Kashi Nath Singh
 
Opposite Party :- Sri Shiv Charan Ram, D.I.O.S., Ballia And Anr.
 
Counsel for Applicant :- J.S. Pandey,V. Singh
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the week commencing 17.10.2016.

Order Date :- 15.9.2016

G.S

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