Arbind Kumar Dubey vs Param Hans Singh Yadav, Basic ...
2016 Latest Caselaw 5849 ALL

Citation : 2016 Latest Caselaw 5849 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Arbind Kumar Dubey vs Param Hans Singh Yadav, Basic ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1247 of 2016
 

 
Applicant :- Arbind Kumar Dubey
 
Opposite Party :- Param Hans Singh Yadav, Basic Shiksha Adhikari
 
Counsel for Applicant :- Birendra Pratap Singh
 
Counsel for Opposite Party :- S.C.,Mrigraj Singh
 

 
Hon'ble Pankaj Naqvi,J.

List in the next cause list.

Order Date :- 15.9.2016

G.S

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