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Integral University Thru. ... vs State Of U.P. Thru. Secy. Deptt. Of ...
2016 Latest Caselaw 5840 ALL

Citation : 2016 Latest Caselaw 5840 ALL
Judgement Date : 15 September, 2016

Allahabad High Court
Integral University Thru. ... vs State Of U.P. Thru. Secy. Deptt. Of ... on 15 September, 2016
Bench: Amreshwar Pratap Sahi, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 21567 of 2016
 

 
Petitioner :- Integral University Thru. Registrar & Ors.
 
Respondent :- State Of U.P. Thru. Secy. Deptt. Of Medical Edu.-2 & Ors.
 
Counsel for Petitioner :- Tanveer Ahmad Siddiqui
 
Counsel for Respondent :- C.S.C,A.S.G,Sanjay Bhasin
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Rajan Roy,J.

The writ petition is partly allowed vide our order of date passed in Writ Petition No. 20575 (MB) of 2016.

Order Date :- 15.9.2016

Vijay

                                       (Rajan Roy, J)  (Amreshwar Pratap Sahi, J)

 

 

 
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