Amar Singh vs State Of U.P.& Others
2016 Latest Caselaw 5837 ALL

Citation : 2016 Latest Caselaw 5837 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Amar Singh vs State Of U.P.& Others on 15 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5281 of 1996
 

 
Applicant :- Amar Singh
 
Opposite Party :- State Of U.P.& Others
 
Counsel for Applicant :- Tej Pal
 
Counsel for Opposite Party :- A.G.A.,Virendra Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to explain as to why the order dated 2.9.2016 passed by this Court has not been complied with for showing the name of Shri Sukhendu Pal Singh as learned counsel for the applicant.

Let the case be listed peremptorily in the next cause list.

Order Date :- 15.9.2016

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