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M/S Nagdev Sons And Others vs State Of U.P. & Others
2016 Latest Caselaw 5835 ALL

Citation : 2016 Latest Caselaw 5835 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

M/S Nagdev Sons And Others vs State Of U.P. & Others on 15 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3000 of 1996
 

 
Applicant :- M/S Nagdev Sons And Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Dr.C.P.Upadhyaya,V.P.Srivastava
 
Counsel for Opposite Party :- A.G.A.,Rahul Mishra,Tarun Agarwal
 

 
Hon'ble Naheed Ara Moonis,J.

Supplementary affidavit filed today by learned counsel for the applicants is taken on record.

Learned counsel appearing on behalf of respondent no.2 prays for and is granted two weeks time to file reply to the supplementary affidavit.

Let the matter be listed after expiry of the aforesaid period.

Order Date :- 15.9.2016

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M/S Nagdev Sons And Others vs State Of U.P. & Others
2016 Latest Caselaw 5835 ALL

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M/S Nagdev Sons And Others vs State Of U.P. & Others2016 Latest Caselaw 5835 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

M/S Nagdev Sons And Others vs State Of U.P. & Others
2016 Latest Caselaw 5835 ALL