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Darshan Singh & Others vs State Of U.P. & Others
2016 Latest Caselaw 5834 ALL

Citation : 2016 Latest Caselaw 5834 ALL
Judgement Date : 15 September, 2016

Allahabad High Court
Darshan Singh & Others vs State Of U.P. & Others on 15 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5273 of 1998
 

 
Applicant :- Darshan Singh & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vikram Nath,Himanshu Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Navin Sinha
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to explain as to why the order dated 10.8.2016 passed by this Court has not been complied with.

Let the matter be listed peremptorily in the next cause list. On that date the record of Criminal Misc. Application u/s No.2586 of 1998  shall be sent by the office.

Order Date :- 15.9.2016

RU

 

 

 
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