Prem Shanker Dwivedi vs State Of U.P. & Others
2016 Latest Caselaw 5825 ALL

Citation : 2016 Latest Caselaw 5825 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Prem Shanker Dwivedi vs State Of U.P. & Others on 15 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1862 of 2000
 

 
Applicant :- Prem Shanker Dwivedi
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Raghvendra Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,M.M. Abid,R.K. Singh,R.L.Singh
 

 
Hon'ble Naheed Ara Moonis,J.

A request has been made on behalf of Shri Raghvendra Dwivedi, learned counsel for the applicant that this case may be adjourned for the day.

Let the matter be listed peremptorily in the next cause list.

This order has been passed in the presence of learned counsel for the respondent.

Order Date :- 15.9.2016

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