Ramakant Dixit vs Dr.A.K.Sharma, Regional P.F. ...
2016 Latest Caselaw 5800 ALL

Citation : 2016 Latest Caselaw 5800 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Ramakant Dixit vs Dr.A.K.Sharma, Regional P.F. ... on 12 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4056 of 2016
 
Applicant :- Ramakant Dixit
 
Opposite Party :- Dr.A.K.Sharma, Regional P.F. Commissioner, Kanpur Nagar,U.P.
 
Counsel for Applicant :- Rajesh Yadav,Ruchi Mishra
 
Counsel for Opposite Party :- Satyajit Mukherji
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the applicant is permitted to make necessary correction in the name of the opposite parties in the array of parties.

Sri Satyajit Mukherji, learned counsel for opposite party submits that some payments have been made to the applicant. He would also ensure that in case there are some dues towards interest, same shall also be paid on or before the next date.

List on 4.10.2016 in top ten cases showing the name of Sri Satyajit Mukherji as counsel for the opposite party.

Order Date :- 12.9.2016

G.S

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