Vijay Sharma vs Inspector Amar Nath Yadav, S.H.O. ...
2016 Latest Caselaw 5799 ALL

Citation : 2016 Latest Caselaw 5799 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Vijay Sharma vs Inspector Amar Nath Yadav, S.H.O. ... on 12 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1700 of 2016
 

 
Applicant :- Vijay Sharma
 
Opposite Party :- Inspector Amar Nath Yadav, S.H.O. And 4 Ors.
 
Counsel for Applicant :- Ajay Kumar,A.K.Chaudhary,Ram Kumar Dubey
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list.

Order Date :- 12.9.2016

G.S

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