Bangali Ram vs Manoj Kumar Giri, Dios
2016 Latest Caselaw 5795 ALL

Citation : 2016 Latest Caselaw 5795 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Bangali Ram vs Manoj Kumar Giri, Dios on 12 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3718 of 2014
 

 
Applicant :- Bangali Ram
 
Opposite Party :- Manoj Kumar Giri, Dios
 
Counsel for Applicant :- Gopalji Rai
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Re:Civil Misc. Impleadment Application No.152540/2016.

Heard learned counsel for applicant.

The application is allowed.

Let necessary incorporation be carried out in the array of parties. Notice be issued to newly impleaded opposite party, who may file his response / counter affidavit by the next date.

List in the week commencing 15.11.2016.

Order Date :- 12.9.2016

G.S

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