Lal Chandra Nathani vs Smt. Jaishree ...
2016 Latest Caselaw 5794 ALL

Citation : 2016 Latest Caselaw 5794 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Lal Chandra Nathani vs Smt. Jaishree ... on 12 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?
 
Court No. - 30
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4074 of 2016
 

 
Applicant :- Lal Chandra Nathani
 
Opposite Party :- Smt. Jaishree Bhoj,Vice-Chairman,K.D.A., Kanpur And Another
 
Counsel for Applicant :- Amit Saxena
 

 
Hon'ble Pankaj Naqvi,J.

Put up on 17.9.2016, as fresh.

On that date i.e 17.9.2016 Sri Anoop Trivedi, learned counsel for the opposite party is also directed to produce the entire records of the case.

Order Date :- 12.9.2016

G.S

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