Rajaipal Hammad @ Guddu & Others vs State Of U.P
2016 Latest Caselaw 5755 ALL

Citation : 2016 Latest Caselaw 5755 ALL
Judgement Date : 8 September, 2016

Allahabad High Court

Rajaipal Hammad @ Guddu & Others vs State Of U.P on 8 September, 2016

Bench: Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CRIMINAL APPEAL No. - 516 of 1996
 
Appellant :- Rajaipal Hammad @ Guddu & Others
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Alok Kapoor
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Ranjana Pandya,J.

Appeal is allowed.

For order, see order of date passed in Criminal Appeal No. 532 of 1996.

Order Date :- 8.9.2016

sailesh

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