Bhoop Narain & Others vs Girija Shanker Tiwari And Others
2016 Latest Caselaw 5742 ALL

Citation : 2016 Latest Caselaw 5742 ALL
Judgement Date : 7 September, 2016

Allahabad High Court

Bhoop Narain & Others vs Girija Shanker Tiwari And Others on 7 September, 2016

Bench: Krishna Murari, Prashant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 175 of 1998
 

 
Appellant :- Bhoop Narain & Others
 
Respondent :- Girija Shanker Tiwari And Others
 
Counsel for Appellant :- Deepak Verma,Arvind Srivastava,H.N.Singh
 
Counsel for Respondent :- S,M. Haider Zaidi
 

 
Hon'ble Krishna Murari,J.

Hon'ble Prashant Kumar,J.

As prayed, list in the next cause list.

Order Date :- 7.9.2016

G.S

Download the LatestLaws.com Mobile App