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Ganga Charan Sharma vs State Of U.P. & Others
2016 Latest Caselaw 5734 ALL

Citation : 2016 Latest Caselaw 5734 ALL
Judgement Date : 7 September, 2016

Allahabad High Court
Ganga Charan Sharma vs State Of U.P. & Others on 7 September, 2016
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 9179 of 2012
 
Petitioner :- Ganga Charan Sharma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- N.L. Pandey,Sanjeev Kumar Pandey,Suyash Pandey
 
Counsel for Respondent :- C.S.C.,H.N. Singh,V.K. Sigh
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner submits that he will file a rejoinder affidavit today and prays that matter may be taken in the next cause list.

As prayed, list in the next cause list.  

Order Date :- 7.9.2016/VKG

 

 

 
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