Vidya Kant Dwivedi vs State Of U.P. And 2 Ors
2016 Latest Caselaw 5727 ALL

Citation : 2016 Latest Caselaw 5727 ALL
Judgement Date : 7 September, 2016

Allahabad High Court

Vidya Kant Dwivedi vs State Of U.P. And 2 Ors on 7 September, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 44283 of 2014
 
Petitioner :- Vidya Kant Dwivedi
 
Respondent :- State Of U.P. And 2 Ors
 
Counsel for Petitioner :- Prakash Padia
 
Counsel for Respondent :- C.S.C.,A.N. Singh,Amarendra Nath Singh
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Sri Amarendra Nath Singh, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 7.9.2016/VKG

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