Brijesh vs State Of U.P.
2016 Latest Caselaw 5716 ALL

Citation : 2016 Latest Caselaw 5716 ALL
Judgement Date : 6 September, 2016

Allahabad High Court

Brijesh vs State Of U.P. on 6 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 621 of 2015
 

 
Appellant :- Brijesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- J.B. Singh,Ashwani Kumar Yadav,Prem Shankar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 19.9.2016, as unlisted.

Order Date :- 6.9.2016

G.S

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