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Ashwani Kumar Tiwari vs State Of U.P. & Another
2016 Latest Caselaw 5713 ALL

Citation : 2016 Latest Caselaw 5713 ALL
Judgement Date : 6 September, 2016

Allahabad High Court
Ashwani Kumar Tiwari vs State Of U.P. & Another on 6 September, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 36 of 2016
 

 
Applicant :- Ashwani Kumar Tiwari
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Atul Kumar Tiwari
 
Counsel for Opposite Party :- G.A.,Lavkush Kumar Bhatt
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Atul Kumar Tiwari, learned counsel for the applicant. 

List in the next cause list.

Order Date :- 6.9.2016

G.S

 

 

 
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