Akhilesh Kumar Shukla vs State Of U.P. And 4 Others
2016 Latest Caselaw 5695 ALL

Citation : 2016 Latest Caselaw 5695 ALL
Judgement Date : 6 September, 2016

Allahabad High Court

Akhilesh Kumar Shukla vs State Of U.P. And 4 Others on 6 September, 2016

Bench: Ramesh Sinha, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2013 of 2016
 

 
Petitioner :- Akhilesh Kumar Shukla
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjay Kumar Dwivedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Shamsher Bahadur Singh,J.

Rejoinder affidavit filed by learned counsel for the petitioner is taken on record.

List this case after three weeks.

Learned A.G.A. Sri Vikas Sahai shall file progress report in the matter by the next date.

Order Date :- 6.9.2016

MN/-

(Shamsher Bahadur Singh,J.) (Ramesh Sinha,J.)

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