Azeem Wasif @ Babbo vs State Of U.P. & Others
2016 Latest Caselaw 5655 ALL

Citation : 2016 Latest Caselaw 5655 ALL
Judgement Date : 2 September, 2016

Allahabad High Court

Azeem Wasif @ Babbo vs State Of U.P. & Others on 2 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2700 of 1999
 

 
Applicant :- Azeem Wasif @ Babbo
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Braham Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Report is still awaited with regard to the service of notice upon the opposite party nos. 3 to 7.

Let the matter be listed in the next cause list.

Order Date :- 2.9.2016

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