Muneer Hasan Warsi vs State Of U.P. & Another
2016 Latest Caselaw 5645 ALL

Citation : 2016 Latest Caselaw 5645 ALL
Judgement Date : 2 September, 2016

Allahabad High Court

Muneer Hasan Warsi vs State Of U.P. & Another on 2 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6737 of 1999
 

 
Applicant :- Muneer Hasan Warsi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rajiv Gupta,Arun Kr. Tripathi,Dilip Kumar
 
Counsel for Opposite Party :- Govt.Advocate,R.K. Misra
 

 
Hon'ble Naheed Ara Moonis,J.

The case is adjourned on account of illness slip of Shri Kr. Tripathi, learned counsel for the applicant.

Let the matter be listed after two weeks.

Order Date :- 2.9.2016

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