Sh. Kulbhushan Singh Nim @ Sh. Kbs ... vs State Of U.P. And Another
2016 Latest Caselaw 5627 ALL

Citation : 2016 Latest Caselaw 5627 ALL
Judgement Date : 1 September, 2016

Allahabad High Court

Sh. Kulbhushan Singh Nim @ Sh. Kbs ... vs State Of U.P. And Another on 1 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25905 of 2016
 

 
Applicant :- Sh. Kulbhushan Singh Nim @ Sh. Kbs Nim
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Satyendra Kumar Singh,Dileep Kumar,Rajrshi Gupta
 
Counsel for Opposite Party :- G.A.,Amit Mishra,Nazrul Islam Jafri
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for C.B.I. prays for and is granted three weeks' time to file counter affidavit.

List on 6.10.2016.

Order Date :- 1.9.2016

G.S

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