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Rama Kant Sharma vs State Of U.P. And Others
2016 Latest Caselaw 5624 ALL

Citation : 2016 Latest Caselaw 5624 ALL
Judgement Date : 1 September, 2016

Allahabad High Court
Rama Kant Sharma vs State Of U.P. And Others on 1 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Criminal Misc. Restoration Application No.234573 of 2011
 
                               In
 
Case :- APPLICATION U/S 482 No. - 4748 of 1996
 

 
Applicant :- Rama Kant Sharma
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- T.R. Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No-one has appeared on behalf of the applicant to press the application for restoration alongwith delay condonation application to recall the order dated 15.9.2010.

The case is pending since 1996 and cannot be kept pending for years together by mere filing the restoration application way back in the year 2011.

The restoration application is dismissed for want of prosecution. 

Office is directed to communicate this order to the court below within three days through Fax.

The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 1.9.2016

RU

 

 

 
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