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Vijai Kumar vs A.C.J.M. & Others
2016 Latest Caselaw 5614 ALL

Citation : 2016 Latest Caselaw 5614 ALL
Judgement Date : 1 September, 2016

Allahabad High Court
Vijai Kumar vs A.C.J.M. & Others on 1 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6750 of 2000
 

 
Applicant :- Vijai Kumar
 
Opposite Party :- A.C.J.M. & Others
 
Counsel for Applicant :- H.K. Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Virendra Kumar
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant that the case may be adjourned for the day.

Let the matter be listed peremptorily in the next cause list.

Order Date :- 1.9.2016

RU

 

 

 
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